Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 30 in The Punjab Factory Rules, 1952

30. How to introduce steam for humidification.

- If any room in which steam pipes are used for the introduction of steam for the purpose of artificial humidification of the air, the following provisions shall apply :-
(a)The diameter of such pipes shall not exceed two inches and in the case of pipes installed after 1st day of January, 1949, the diameter shall not exceed 2.5 centimeter.
(b)Such pipes shall be as short as is reasonably practicable.
(c)All hangers supporting such pipes shall be separated from the bare pipes by an efficient insulator not less than (12 mm.) in thickness.
(d)No uncovered jet from such pipe shall project more than (11.25 cm) beyond the outer surface of any cover.
(e)The steam pressure shall be as low as practicable and shall not exceed 4.9 kg. per square centimeter.
(f)The pipe employed for the introduction of steam into the air in a department shall be effectively covered with such non-conducting material as may be approved by the Inspector in order to minimise the amount of heat radiated by them into the department.