Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(a) in West Bengal Prisoners' Welfare Fund Rules, 2008 (a)Providing scope of corrections to the Prisoners in the correctional homes by means of different socio cultural, educational and vocational activities;
