Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 52]

Bombay High Court

Shri. Narendra Janardhan Pathak And Ors vs Smt. Revaben Mulji Rathod on 7 September, 2018

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 32 OF 2012

 Shri. Narendra Janardhan Pathak And Ors.               ....Petitioner
             V/S
 Smt. Revaben Mulji Rathod                           ....Respondent

WITH ARBITRATION PETITION NO. 31 OF 2012 Shri. Narendra Janardhan Pathak And Ors. ....Petitioner V/S Smt. Shantaben Hanilal Rathod And Ors. ....Respondent WITH WRIT PETITION NO. 5760 OF 2016 Shri. Narendra Janardan Pathak And Ors . ....Petitioner V/S The Collector Of Stamps, Thane City And Ors. ....Respondent WITH WRIT PETITION NO. 13821 OF 2016 Shri. Narendra Janardan Pathak And Ors . ....Petitioner V/S The Collector Of Stamps, Thane City And Ors. ....Respondent Mr.Rohit Joshi i/by Ms.Gauri Godse,Advocate For Petitioner Mr.A.B.Kadam, AGP for the State in WP 5760/2016 and WP 13821/2016 Mr.Saurabh Butala i/by Mr.Harshad Sathe,Advocate for R.No.1 to 11 and 17,18 in ARB 31/2012 Page 1/2 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:47:19 ::: CORAM : S.J. KATHAWALLA, J DATE : 7th September, 2018 P.C. :

At the request of learned advocate for the respondent, Stand over to 21/09/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 07/09/2018 ::: Downloaded on - 08/09/2018 01:47:19 :::