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State of Odisha - Section

Section 17 in The Orissa Intensive Cultivation Scheme Loans Rules, 1951

17. First instalment of repayment.

- The date of repayment of the first instalment shall not ordinarily be later than two years from the date of the actual advance of the loan or when the loan is advanced in instalments from the date of advance of the last instalment of the loan actually taken.