Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in The Orissa Factories Rules, 1950 21. Copy of Schedule to Rule 18 to be affixed near every hygrometer. - At legible copy of the Schedule to Rule I 8 shall be affixed near each hygrometer.
