Allahabad High Court
Prithvipal Singh vs State Of U.P.And Others on 21 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 13923 of 2004 Petitioner :- Prithvipal Singh Respondent :- State Of U.P.And Others Petitioner Counsel :- Ashok Gupta Respondent Counsel :- C.S.C.,V.C. Mishra Hon'ble Prakash Chandra Verma.J.
Hon'ble Ram Autar Singh,J.
Case called out. None appears to press this writ petition on behalf of the petitioner(s). It is accordingly dismissed for want of prosecution. The interim order, if any, stands Vacated. Order Date :- 21.7.2010 RKS/