Section 64(5)(v) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

(v)amount so worked out shall be added an amount equal to thirty percent in lieu of compulsory use of the land;

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