Bombay High Court
Upendra Prataprai Upadhyay vs Prataprai Icchashankar Upadhyay ... on 7 March, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
163 TP 4221.2022.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY & INTESTATE JURISDICTION
TESTAMENTARY PETITION NO.4221 OF 2022
Prataprai Icchashankar Upadhyay ...Deceased
Versus
BHALCHANDRA Upendra P. Upadhyay ...Petitioner
GOPAL
DUSANE
Digitally signed by
Mr. Krupesh S. Bhosle i/by Maulik Tanna for Petitioner.
BHALCHANDRA
GOPAL DUSANE
Date: 2026.03.10 CORAM: Milind N. Jadhav, J.
18:13:17 +0530 DATE : 7th March 2026. P.C.:
1. Learned Advocate for the Petitioner informs the Court that the office objections shall be removed within three weeks from today.
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