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Bombay High Court

Upendra Prataprai Upadhyay vs Prataprai Icchashankar Upadhyay ... on 7 March, 2026

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                               163 TP 4221.2022.DOC




                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                TESTAMENTARY & INTESTATE JURISDICTION
                                 TESTAMENTARY PETITION NO.4221 OF 2022
                       Prataprai Icchashankar Upadhyay                           ...Deceased
                            Versus
BHALCHANDRA            Upendra P. Upadhyay                                       ...Petitioner
GOPAL
DUSANE

Digitally signed by
                       Mr. Krupesh S. Bhosle i/by Maulik Tanna for Petitioner.
BHALCHANDRA
GOPAL DUSANE
Date: 2026.03.10                                CORAM:    Milind N. Jadhav, J.

18:13:17 +0530 DATE : 7th March 2026. P.C.:

1. Learned Advocate for the Petitioner informs the Court that the office objections shall be removed within three weeks from today.

[MILIND N. JADHAV, J.] Page 1 of 1 Dusane ::: Uploaded on - 10/03/2026 ::: Downloaded on - 13/03/2026 22:03:59 :::