Himachal Pradesh High Court
Heera Devi @ Ram Dei vs . State Of H.P. & Others. on 13 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Heera Devi @ Ram Dei vs. State of H.P. & others.
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CWP No. 3810 of 2022.
13.07.2022. Present: Mr. Mohar Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents.
Leaving all questions of law open, issue notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondents. Reply be filed within six weeks. List on 24.08.2022.
CMP No. 7492 of 2022.
The application is disposed of with a direction to the applicant/petitioner to file English translation of Hindi documents in issue within a period of six weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 13, 2022. Judge (krt) ::: Downloaded on - 13/07/2022 20:05:41 :::CIS