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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(4) in The Rajasthan Sales Tax Act, 1994

(4)Any reference of any section of the Old Sales Tax Act in any rule, notification, regulation or circular shall be deemed to refer to the relevant corresponding section of the New Sales Tax Act, until necessary amendments are made in such rule, notification, regulation or circular.