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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

(e)"contractor" means a person who furnishes or undertakes to furnish Cine-Workers for being employed in or in connection with the production of a feature film, and includes a sub-contractor or agent;