Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 25 March, 2025

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.20 (MM)                            COURT NO.2                  SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   26507/2024

     [Arising out of impugned final judgment and order dated 11-03-2024
     in CWP No. 25168/2021 passed by the High Court of Punjab & Haryana
     at Chandigarh]

     THE STATE OF PUNJAB                                                 Petitioner(s)

                                                    VERSUS

     SANT GURMEET RAM RAHIM SINGH & ORS.                                 Respondent(s)

     [ONLY I.A. NO. 282986/2024 IS LISTED UNDER THIS ITEM]
     IA No. 282986/2024 - VACATING STAY

     Date : 25-03-2025 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH

     For Petitioner(s) :
                                       Mr. Gurminder Singh, AG, Punjab, Sr. Adv.
                                       Mr. Rajat Bhardwaj, A.A.G.
                                       Mr. Siddhant Sharma, AOR

     For Respondent(s) :
                                       Mr. Mukul Rohatgi, Sr. Adv.
                                       Mr. Balbir Singh, Sr. Adv.
                                       Mr. Aman Jha, AOR
                                       Ms. Ranjita Rohtagi, Adv.
                                       Mr. Naman Tondan, Adv.
                                       Mr. Harish Chhabra, Adv.
                                       Mr. Amar D Kamra, Adv.
                                       Mr. Rishi Tutu, Adv.
                                       Mr. Kshitij Mayank, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 02.04.2025.

Signature Not Verified Digitally signed by NARENDRA PRASAD

(NARENDRA PRASAD) Date: 2025.03.26 16:54:30 IST (RAM SUBHAG SINGH) Reason: DEPUTY REGISTRAR ASSISTANT REGISTRAR