Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

State of Tamilnadu - Section

Section 50 in Tamil Nadu Societies Registration Act, 1975

50. Cognizance of offences.

- No court inferior to that of a metropolitan magistrate or a judicial magistrate of the first class shall try any offence under this Act.