Section 1(3) in Jammu and Kashmir Urban Immovable Property Tax (Repeal And Saving) Act, 2002
(3)It shall come into force on such date [as the Government may, by notification in the Government Gazette, appoint.] [The Act has come into force w.e.f. 25.1.2003, vide SRO No. 17, dt. 21.1.2003.]
