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[Cites 0, Cited by 1] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(2) in The M.P. Co-Operative Societies Act, 1960

(2)[ The Apex and Central Societies shall maintain such cadres of officers and other servants as the State Government may, by order, direct and the conditions of service of members of such cadre shall be such as the Registrar may, by order, determine.