Delhi High Court - Orders
Ansal Properties & Infrastructure Ltd vs Centre For Development Of Telematics on 1 April, 2026
$~24 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 397/2019, I.A. 13235/2019 & I.A. 8775/2020
ANSAL PROPERTIES & INFRASTRUCTURE LTD. .....Petitioner
Through: Ms. Ipshita Pandey and Mr. Sanjay
Jain, Advs. (Through VC)
Mr. Vivek Goel, Mr. Ritesh Sharma,
Mr. Vivek Gupta and Ms. Anisha
Dahiya, Advocates
Mob: 8527679999
Email: [email protected]
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS .....Respondent
Through: Mr. Udit Seth and Mr. Divyanshu
Singh, Advocates (Through VC)
Mob: 8527329662
25
+ O.M.P. (COMM) 209/2020
ANSAL PROPERTIES & INFRASTRUCTURE LTD. .....Petitioner
Through: Ms. Ipshita Pandey and Mr. Sanjay
Jain, Advs. (Through VC)
Mr. Vivek Goel, Mr. Ritesh Sharma,
Mr. Vivek Gupta and Ms. Anisha
Dahiya, Advocates
Mob: 8527679999
Email: [email protected]
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ANR. .....Respondents
Through: Mr. Udit Seth and Mr. Divyanshu
Singh, Advocates (Through VC)
Mob: 8527329662
Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/04/2026 at 21:53:56
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 01.04.2026
1. Ms. Ipshita Pandey, Advocate submits that the management of petitioner company has changed and that their office is now representing the petitioner, i.e., Ansal Properties & Infrastructure Ltd.
2. She submits that they are in the process of filing their Vakalatnama.
3. Accordingly, at request, re-notify on 11th August, 2026.
MINI PUSHKARNA, J APRIL 1, 2026/SK Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/04/2026 at 21:53:56