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Shambhoo Dayal Sharma vs Ram Charan Sharma on 18 October, 2022

Bench: B.R. Gavai, B.V. Nagarathna

     ITEM NO.15                               COURT NO.8                  SECTION XI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   34705/2013

     (Arising out of impugned final judgment and order dated 03-05-2013
     in SA No. 960/1996 passed by the High Court Of Judicature At
     Allahabad)

     SHAMBHOO DAYAL SHARMA                                                 Petitioner(s)

                                                     VERSUS

     RAM CHARAN SHARMA                                                     Respondent(s)
     )

     Date : 18-10-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                 Mr.   D. Kumanan, AOR
                                       Mr.   Sheikh F. Kalia,Adv
                                       Ms.   Racheeta Cjhawla,Adv.
                                       Mr.   Pulkit Tare,Adv.

     For Respondent(s)                 Mr.   Jitendra Mohan Sharma,Sr.Adv.
                                       Mr.   Ajit Sharma, AOR
                                       Mr.   Amrit Peradhan,Adv.
                                       Mr.   Sandeep Singh,Adv.
                                       Mr.   Sanchit Garga,Adv.
                                       Ms.   Smita Dikshit,Adv.


                           UPON hearing the counsel the Court made the following
                                                 O R D E R

List after ensuing Diwali vacation.

(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)