Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 4 April, 2025

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No.8414 of 2025 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 04.04.2025 VN, J At request, list on 08.04.2025 in motion list.

_______ VN,J KLP