Andhra Pradesh High Court - Amravati
M/S.Trendset Mall Associates, vs The State Of Andhra Pradesh on 4 April, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No.8414 of 2025 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 04.04.2025 VN, J At request, list on 08.04.2025 in motion list.
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