Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 38 in The Seeds Rules, 1968 38. Records .-A person carrying on the business referred to in section 7 shall maintain the following records, namely:-(a)stock record of seed;(b)record of the sale of seeds.
