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Patna High Court - Orders

The State Of Bihar vs Pappu Choudhary @ Dinesh Choudhary on 4 January, 2013

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

         Patna High Court Cr.Misc. No.159 of 2013 (2) dt.04-01-2013




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                        Criminal Miscellaneous No.159 of 2013
                      ======================================================
                      The State Of Bihar
                                                                           .... .... Petitioner/s
                                                       Versus
                      Pappu Choudhary @ Dinesh Choudhary
                                                                      .... .... Opposite Party/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     : Mr.
                      For the Opposite Party/s   : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                      MISHRA
                      ORAL ORDER

2     04-01-2013

Issue notice to O.P. No.2 for which requisites etc. under registered cover with A/D as well as ordinary process must be filed within two weeks, failing which this application shall stand rejected without further reference to a bench.

AnilKrSinha/-                                 (Rajendra Kumar Mishra, J)