Patna High Court - Orders
The State Of Bihar vs Pappu Choudhary @ Dinesh Choudhary on 4 January, 2013
Author: Rajendra Kumar Mishra
Bench: Rajendra Kumar Mishra
Patna High Court Cr.Misc. No.159 of 2013 (2) dt.04-01-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.159 of 2013
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The State Of Bihar
.... .... Petitioner/s
Versus
Pappu Choudhary @ Dinesh Choudhary
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
MISHRA
ORAL ORDER
2 04-01-2013Issue notice to O.P. No.2 for which requisites etc. under registered cover with A/D as well as ordinary process must be filed within two weeks, failing which this application shall stand rejected without further reference to a bench.
AnilKrSinha/- (Rajendra Kumar Mishra, J)