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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(6) in The Port Rules for the Port of Bombay

(6)Off Butcher IslandThat area comprehended between Low Water Mark on the foreshore of the Island and the following boundary lines:On the North. - The extension of line which passes through north point of Hog Island and Elephanta Reef Buoy.On the East. - That much of the line of Trombay Ruin and the North end of Butcher Island Pier as lies between the North boundary and the North end of Butcher Island Pier. From the South end of Butcher Island Pier to Butcher Beacon.On the South. - A straight line drawn from Butcher Beacon to Tucker Beacon.On the West. - From the line of the North limit along a straight line drawn from the Nort-West Butcher Buoy to the West Butcher Buoy, and thence a straight line to the Western fishing stake of the group situated with Tucker Beacon and North Tucker Beacon in transit and Prince's Dock Clock Tower in transit with the Dock Master's Officer Building, and from the said Western fishing stake a straight line to Tucker Beacon.The shore of Butcher Island down to low water spring tide mark is subject to military control and on the foreshore, of the Island fishing without special licence is prohibited.Regulation of Anchoring, Mooring, etc.