Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 61 in The Punjab State Election Commission Act, 1994 61. Manner of voting at elections. - At every election where a poll is taken, votes shall be given by ballot in such manner, as may be prescribed, and no vote shall be received by proxy.
