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National Green Tribunal

News Item Titled "Activists Worried ... vs Department Of Rural Development And ... on 27 May, 2024

Author: Satyagopal Korlapati

Bench: Satyagopal Korlapati

Item No.05:

                 BEFORE THE NATIONAL GREEN TRIBUNAL
                      SOUTHERN ZONE, CHENNAI


                              (Through Video Conference)


                       Original Application No.139 of 2024 (SZ)


IN THE MATTER OF:

     Tribunal on its own motion SUO MOTU
     based on the News Item in The Hindu,
     Chennai edition, Newspaper dt: 28.04.2024,
     under the caption, "Activists worried over
     garbage dumped on Kodaikanal ghat road".

                                         And


     Department of Rural Development & Panchayat Raj,
     Through its Principal Secretary,
     Chennai and Ors.
                                                                  ...Respondent(s)

     Date of hearing: 27.05.2024.


     CORAM:

     HON'BLE Mr. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER

     HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


     For Applicant(s):             Suo Motu.


     For Respondent(s):           Dr. D. Shanmuganathan for R1, R2, R4 & R5.
                                  Ms. Aarti represented
                                  Mr. S. Sai Sathya Jith for R3.


                                      ORDER

1. The learned Government Pleader for the State of Tamil Nadu would submit that the report of the District Collector - Dindigul District (Respondent No.4) is ready and seeks short accommodation to file the same.

2. It is stated that the report of the Tamil Nadu Pollution Control Board (Respondent No.3) is filed, which is returned due to certain defects.

3. Let the same be rectified and uploaded it before the next date of hearing.

4. Post the matter on 05.07.2024.

Sd/-

Justice Arun Kumar Tyagi, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.139/2024(SZ) 27th May, 2024. Mn.