Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 192(3)] [Section 192] [Entire Act] State of Uttar Pradesh - Subsection Section 192(3)(a) in The General Rules (Civil), 1957 (a)if they do not contain file D, be at once placed with the records of the original suits or cases to which they relate, and