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Union of India - Section

Section 137 in The Indian Electricity Rules, 1956

137. Mode of entry .-All persons entering in pursuance of the Act or these rules, any building which is used as a human dwelling or a place of worship shall, in making such entry have due regard, so far as may be compatible with the exigencies of the purpose for which such entry is made, to the social and religious usages of the occupant of the building entered.