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[Cites 0, Cited by 0] [Section 44A(2)] [Section 44A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44A(2)(ii) in The Bar Council of Uttar Pradesh Election Rules, 1992

(ii)The Committee shall consist of member Bar Council of India from the State concerned who shall be the Ex-Officio Chairman of the Committee and two members elected from amongst the members.