Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Tamilnadu - Subsection Section 81(d) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005 (d)the fact that the party had indicated his willingness to accept a proposal for settlement made by the conciliator.
