Section 33(9) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017
(9)The order issued by the Authority shall contain the following information, namely:-(a)the decision taken by the authority;(b)the materials on which the Authority has relied upon to arrive at such decision;(c)the reasons to take such decision; ;(d)any right that the applicant may have to get the matter referred to the Appellate Authority; and(e)the procedure of such reference.
