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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(13) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(13)Appointments shall be made by the Appointing Authority taking persons out of the lists finally approved under the proceeding sub-rule (ii) in the order in which they have been placed in the lists, till such lists are exhausted or reviewed and revised, as the case may be.