Allahabad High Court
Krishan Narain Srivastava vs State Of U.P.& Others. on 3 February, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 7546 of 1992 Petitioner :- Krishan Narain Srivastava Respondent :- State Of U.P.& Others. Petitioner Counsel :- S.P.Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Case called out in the revised list. None responds for the petitioner to press this petition. The writ petition is quite old and pertains to the year 1992.
Accordingly, the writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 3.2.2010 lakshman