Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] NCT Delhi - Subsection Section 11(2) in The Delhi Agricultural Cattle Preservation Act, 1994 (2)the local limits of his jurisdiction, where he has reason to believe that an offence under this Act has been or is being or is likely to be committed.
