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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(x) in The Jaipur Development Authority Act, 1982

(x)amusement parks including disney land style complexes, safari parks and other gardens and parks, picnic centres and day amusement including artificial lakes and water reservoirs;