Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(h) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(h)he shall act in a considerate and cooperative manner, respect the rights and responsibilities of others and follow the regulation or Standard Operating Procedure (SOP) of the clinical establishment;