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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(c) in Tamil Nadu Cyclone Prone Area Special Building Rules, 1982

(c)Multi-storeyed and public buildings shall be located in such a way that the distance between any two opposite buildings, shall be not less than one and a half times the total height of two opposite buildings.