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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(v) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(v)"Networth" means aggregate value of the paid up equity capital and free reserves (excluding reserves created out of revaluation) reduced by the aggregate value of accumulated losses, deferred expenditure ( including miscellaneous expenses) not written off and loans and advances to the associates;