Supreme Court - Daily Orders
K. Narasimha Murthy vs Divn. Manager, Oriental Ins.Co.Ltd. on 18 November, 2014
ITEM NO.8 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Civil Appeal No(s). 7291/2010
K. NARASIMHA MURTHY Appellant(s)
VERSUS
DIVN. MANAGER, ORIENTAL INS.CO.LTD.& ANR Respondent(s)
Date : 18/11/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. V. N. Raghupathy,Adv.
For Respondent(s)
Mr. M. K. Dua,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner shall file the fresh particulars of the respondent No. 2 within a period of three weeks. He shall also take fresh steps for the service of notice to him within the same period. The respondent No.1 shall be at liberty to file the counter affidavit within a period of four weeks.
List again on 2.02.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.11.20 14:45:23 IST Reason: