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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Odisha - Subsection

Section 60(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)The annual grant that may be made by the State Government to the Council for the proper discharge of the functions of the Council shall, in no case, exceed the difference between the total expenditure and the income of the Council.