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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(3) in The Oil Mines Regulations, 2017

(3)The manager of the mine shall provide fixed gas detection system for hydrocarbons and hydrogen sulphide gas, if present, at suitable locations in gas collection station and gas compression plant where there is likelihood of hazard due to gas leakage to continuously monitor the presence of flammable or toxic and to alert persons and initiate action manually or automatically to minimise the probability of exposure of persons and consequences of fire.