Supreme Court - Daily Orders
Rajeev Kumar Gupta vs Union Of India on 3 February, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.101-PH COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 521/2008
RAJEEV KUMAR GUPTA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for intervention and exemption from filing O.T.)
WITH
SLP(C) No. 26896/2013
(With appln.(s) for directions and appln.(s) for exemption from
filing O.T. and appln.(s) for impleadment and Interim Relief and
Office Report)
C.A. No. 5299/2012
(With Office Report)
SLP(C) No. 244/2016
(With Interim Relief and Office Report)
Date : 03/02/2016 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Dr. Manish Singhvi, Adv.
Mr. Prasenjit Pritam, Adv.
Mr. Irshad Ahmad,Adv.
Mr. Purushottam Sharma Tripathi,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Mr. A.K. Sanghi, Sr. Adv.
Ms. Sunita Gautam, Adv.
Mr. Surender Kumar Gupta, Adv.
for Mr. S.N. Terdal, Adv.
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Nikhil Majithia, Adv.
Signature Not Verified
Gp. Capt. Karan Singh Bhati,Adv.
Digitally signed by ASHOK
RAJ SINGH
Date: 2016.02.03 16:25:27
IST
Ms. Aishwarya Bhati, Adv.
Reason: DSC of Sh. Ashok
Raj Singh is being used by
Sh. Deepak Mansukhani
Mr. T. Gopal, Adv.
-2-
Mr. Rajeev Sharma,Adv.
Mr. Reena Singh, AAG
Mr. C. D. Singh,Adv.
Mr. Sudeep Kumar, Adv.
Mr. Mohinder Jit Singh,Adv.
Mr. Saurabh Prakash, Adv.
Mr. Yadav Narender Singh, Adv.
UPON being mentioned the Court made the following
O R D E R
List the matter after a week, as prayed for. In the meantime, counter affidavit be filed in SLP(C) No. 244/2016.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER