Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Goa - Subsection Section 40(a) in The Goa Command Area Development Act, 1997 (a)wilfully damages, alters, enlarges or obstructs any "irrigation" system under a pipe-outlet; or
