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State of Punjab - Section

Section 61 in Punjab Jail Manual, 1996

61. Exercise of powers of Superintendent.

- Ail or any of the powers, and duties conferred and imposed by this Act on a Superintendent may in his absence be exercised and performed by such other officer as the State Government may appoint in this behalf either by name or by his official designation. [Section 62 Act !X of 1894]