Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of West Bengal - Subsection Section 53(2)(ix) in West Bengal Municipal (Building) Rules, 2007 (ix)in addition to the above provision, the exemptions in calculation of FAR shall also be permissible as per provision in rule 51.