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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(a) in The Goa, Daman and Diu School Education Rules, 1986

(a)the closure of an aided school or any class/classes or divisions ["or discontinuance of any subject"] [In clause (a) these words have been inserted by (Amendment) Rules, 1994 (O. G. Series I No. 28 dated 14-10-1994).] in any aided school;