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[Cites 0, Cited by 2] [Section 2(26)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(26)(i) in The Income Tax Act, 1961

(i)a company formed and registered under any law relating to companies formerly in force in any part of India (other than the State of Jammu and Kashmir and the Union territories specified in sub-clause (iii) of this clause) ;