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State of Andhra Pradesh - Section

Section 27 in Reductions and Remissions (Andhra Pradesh)

27.

Mortgage deed executed by a person in the Service of the Andhra Pradesh State Government or Govt. of India for securing the repayment of an advance received by him from the Andhra Pradesh State Government or Govt. of India for the purpose of constructing, purchasing or repairing a dwelling house for his own use.