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State of Bihar - Section

Section 53 in Bihar Boilers Attendants' Rules, 1948

53. Grant of duplicate certificate.

- Whenever the holder of a certificate proves to the satisfaction of the Secretary to the Board that the certificate granted to him under these Rules has been lost, stolen or destroyed or mutilated without fault on his part, he shall be granted a duplicate certificate to which, by the record so kept as aforesaid, he appears to be entitled, which shall have for all purposes the same validity as the original certificate.