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[Cites 0, Cited by 0] [Section 302B] [Entire Act]

State of Karnataka - Subsection

Section 302B(iii) in Karnataka Panchayat Raj Act, 1993

(iii)a member of a Zilla Panchayat, any local area within the limits of a district being the whole or major part of the area comprised in the territorial constituency represented by such member is included in another district by virtue of a notification under section 4 of the Karnataka Land Revenue Act, 1964,