Madhya Pradesh High Court
Ms. Baba Manipuri Construction Company ... vs The State Of Madhya Pradesh on 27 October, 2017
WP 17483/17 27110117 Shri H.K.Shukla, Advocate for the petitioner. Let notice on merit be issued to the respondents.
Process-fee within seven days, returnable within four weeks. (Sheel Nagu) (Ashok Kumar Joshi) Judge Judge (Bu)