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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Jharkhand - Subsection

Section 89(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(1)The State Government shall provide for training of personnel appointed under the Act and the rules and each category of staff, keeping in view with their statutory responsibilities and specific jobs requirements.