Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(1) in Karnataka Tax on Luxuries Act, 1979

(1)This Act may be called the Karnataka Tax on Luxuries [x x x] [Omitted by Act 7 of 1997 w.e.f. 1.4.1997] Act, 1979.